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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttarakhand - Subsection

Section 29(3) in Uttaranchal School Education Act, 2006

(3)The Scheme4of Administration shall also describe subject to any Regulations, the respective powers, duties and functions of the Head of the Institution;, and Committee of Management in relation to the institution.