Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Goa - Subsection Section 5(3) in Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004 (3)A motor car purchased under sub-section (1) shall be hypothecated to the Government and also insured, in the manner prescribed.
