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[Cites 0, Cited by 0] [Section 113(9)] [Section 113] [Entire Act]

State of Uttarakhand - Subsection

Section 113(9)(ii) in Uttarakhand Panchayati Raj Act, 2016

(ii)Where Zila Panchayat fails to provide staff under sub-section (2) of section 113, to any Kshettra Panchayat the State Government may provide such staff out of the staff of the Zila Panchayat and such staff shall be deemed to have been placed on deputation with the Kshettra Panchayat under the said sub-section.