Section 97(g) in The Central Reserve Police Force Rules, 1955
(g)A superior officer or subordinate officer on his retirement or superannuation or invalidation may be allowed by the I.G.P. or Dy. I.G.P. as the case may be, to retain one suit of uniform provided his work and conduct has been found satisfactory. Such officer may wear the said uniform after such retirement with the permission of the I.G.P. or of the Dy. I.G.P. as the case may be, subject to such conditions as the I.G.P. or Dy. I.G.P. may think fit to impose.
