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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(1)(c) in Guwahati Metropolitan Development Authority Act, 1985

(c)The Minister in charge of Town and Country Planning Department and the Minister in charge of Municipal Administrative Department of the State of Assam shall be the Deputy Chairman;