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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(3) in Karnataka Civil Services (Water Resources Services) (Special Recruitment of Assistant Engineers and Junior Engineers) Act, 2013

(3)The entire process of selection of eligible candidates and notifying such names shall as far as may be completed within one year from the date of commencement of this Act.