Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 23 in The Orissa Finance Service Rules, 1979

23.

The Government may issue such instruction not in consistence with the provisions of these rules, as they consider necessary to regulate the matters not specifically covered by the provisions of these rules.