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State of Odisha - Section

Section 8 in The Orissa Conduct of Examinations Act, 1988

8. Refusal of duties connected with examination prohibited.

- No person assigned with invigilation work or superintendence of any recognised examination at any centre or any other work connected with such examination or evaluation, tabulation or publication of results of such examination shall refuse, save under circumstances beyond his control, to perform the work or duties so assigned.