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[Cites 0, Cited by 0] [Section 67A(1)] [Section 67A] [Entire Act]

State of Maharashtra - Subsection

Section 67A(1)(ii) in The Maharashtra Cooperative Societies Rules, 1961

(ii)direct the society to make regulations in such manner as he specifies and forward the same to him within three months from the date of such issue of directions to him, for approval.