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Union of India - Section

Section 61 in The Indian Veterinary Council Act, 1984

61. Payment of part of fees to Council.

- The State Veterinary Council shall, before the end of June in each year, pay to the Council a sum equivalent to one-fourth of the total fees realised by the State Veterinary Council under this Act during the period of twelve months ending on the 31st day of March of that year.