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State of Uttar Pradesh - Section

Section 12 in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966

12. Validity of ballot papers.

- Any ballot paper which contains marks against both the words 'Yes' and 'No' or which bears any mark or any signature of any voter by which he can be identified or which does not bear a serial or the official seal or signature as required under Rule 5 shall be invalid.