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[Cites 0, Cited by 0] [Section 66F(4)] [Section 66F] [Entire Act]

Union of India - Subsection

Section 66F(4)(Q) in Finance Act, 2012

(Q)in section 89, in sub-section (1), for clause (a), the following clause shall be substituted with effect from the date on which the Finance Bill, 2012 receives the assent of the President, namely: -