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Himachal Pradesh State Electronic ... vs Himanshu Sharma on 15 December, 2016

Author: Prafulla C. Pant

Bench: Prafulla C. Pant

     ITEM NO.28                                COURT NO.12                SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).32630/2015

     (Arising out of impugned final judgment and order dated 26/06/2015
     in CWP No. 1626/2015 passed by the High Court of Himachal Pradesh
     at Shimla)

     HIMACHAL PRADESH STATE
     ELECTRONIC DEVELOPMENT
     CORPORATION                                                          Petitioner(s)

                                                      VERSUS

     HIMANSHU SHARMA & ANR.                                               Respondent(s)

     (Office report for directions)


     Date : 15/12/2016 This petition was called on for hearing today.


     CORAM :                 HON'BLE MR. JUSTICE PRAFULLA C. PANT
                                               [IN CHAMBERS]


     For Petitioner(s)                    Mr. Aditya Dhawan, Adv.
                                          Ms. Kiran Dhawan, Adv.
                                          For Mr. Chander Shekhar Ashri, AOR

     For Respondent(s)                    Mr. Ajay Sipahiya, Adv.
                                          Mr. Kumar Dushyant Singh, AOR

                                          Mr. Anil Nag, AOR
                                          Mr. Sunil Kr. Kaundal, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the respondent(s) prays for and is granted further four weeks' time, as a last opportunity, to comply with the Office Report dated 22.11.2016.

List the matter before the Court after four weeks.

                          (RASHI GUPTA)                         (SAROJ KUMARI GAUR)
Reason:
                             SR.P.A.                                COURT MASTER