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[Cites 0, Cited by 0] [Section 70(5)] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(5)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)Periodical examination of air quality shall be monitored by the association of the cluster and results shall be intimated to concerned District Geologist / District Assistant Geologist as well as the regional officer of the State Pollution Control Board.