Section 90(1)(c) in Multi State Co-Operative Societies Act, 1984

[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(1)(c) in Multi State Co-Operative Societies Act, 1984

(c)a decision of a multi-State co-operative society refusing or deemed to be refusing under sub-section (5) of Section 19 to admit any person as a member of the society who is otherwise duly qualified for membership under the bye-laws of the society:

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 90(1)(c) in Multi State Co-Operative Societies Act, 1984