Himachal Pradesh High Court
Prem Kumar & Others vs . Parkash Chand Sharma & Others on 26 August, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
Prem Kumar & Others Vs. Parkash Chand Sharma & Others CMP No.13073 of 2021 in RSA No. 25 of 2004 .
26.08.2022 Present: Mr. Devinder Sharma, Advocate vice Mr. C.N. Singh, Advocate, for the applicants/appellants .
Mr. Vivek Sharma, Advocate, for respondent No.1.
Learned counsel for the appellants seeks time to file corrected amended memo of parties. The same be filed within a period of one week. List thereafter.
(Sushil Kukreja) August 26, 2022 (ravinder) Judge ::: Downloaded on - 27/08/2022 20:03:49 :::CIS