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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(f) in Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(f)"medical course" means any approved professional course in medicine, dentistry, nursing, pharmacy, para-medical or in any other system of medicine, which are recognized or approved under the respective Act governing that course;