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State of Uttar Pradesh - Section

Section 419 in The U.P. Co-operative Societies Rules, 1968

419.

A candidate shall not be eligible to contest simultaneously for more than one office of the Committee of Management. If nomination papers for more than one office are found to be valid, he shall opt only for one office and withdraw his nomination for the rest. If he fails to exercise his option before, the date fixed for the withdrawal, his nomination papers shall become invalid.