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State of Rajasthan - Section

Section 17 in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

17. Registration and Intimation of Salt Production.

- On allotment of land lessee shall apply for registration of the unit to the salt commissioner and the date of commencement of salt production and quantum of production shall be intimated by the lessee to the Salt Commissioner and to the allotting authority by registered post.