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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(e) in West Bengal Municipal (Building) Rules, 2007

(e)sub-division may be allowed on the condition that the following facilities shall be provided by the owner at his own cost to the satisfaction of the Board of Councillors :
(i)drainage facilities with pucca drain ensuring drainage of each individual plot and of the means of access and passages leading to existing public drains or natural drainage channels;
(ii)all weather means of access and related protective works, if necessary, along with street lighting;
(iii)streets and passages along with street lighting;
(iv)sanitary facilities including garbage disposal facilities;
(v)water supply facilities;