Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 28 in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 28. Chairman and Vice-Chairman of the Marketing Committee. - The Marketing Committee shall have a Chairman and Vice-Chairman to be nominated by the Government from amongst its members.
