Section 19A(1)(a) in The State Bank Of India Act, 1955

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(a)have special knowledge or experience in respect of one or more of the following areas, namely:-

(i)agriculture and rural economy,

(ii)banking,

(iii)co-operation,

(iv)economics,

(v)finance,

(vi)law,

(vii)small-scale industry,

(viii)any other area the special knowledge of, and experience in, which in the opinion of the Reserve Bank shall be useful to the State Bank;

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