Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act]

State of Bihar - Subsection

Section 57(4)(a) in Bihar Factories Rules, 1950

(a)In respect of pressure vessels of thin walls such as sizing cylinders made of copper or any other non-ferrous metal the safe working pressure shall be reduced at the rate of five percent of the original working pressure for every year and no such cylinder shall be continued to be used for more than twenty years after it was first taken into use.