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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(14)(ii) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

(ii)in the areas to which the Chota Nagpur Tenancy Act, 1908 (Bengal Act VI of 1908), applies a Mundari Khunt Kattidarand Bhuinhar;