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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(2)(iii) in Himachal Pradesh Road Infrastructure Protection Act, 2002

(iii)for contravention of prohibited activities as referred to in clause (xii) of section 3, an amount at the rate of five hundred rupees per square meter per week till the time such act continues;