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[Cites 0, Cited by 4] [Section 4(1)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1)(a) in Karnataka Local Authorities (Prohibition of Defection) Act, 1987

(a)in a case falling under clause (a) of sub-section (1) after the member or the councillor gives up the membership of the political party ;