Himachal Pradesh High Court
State Of H.P. vs . Gurcharan Singh @ Bikka & Ors. on 24 August, 2022
Bench: Sabina, Sushil Kukreja
State of H.P. vs. Gurcharan Singh @ Bikka & Ors.
.
Cr.MP(M) No.1708 of 2022 24.08.2022 Present: Mr. Kamal Kant Chandel, Deputy Advocate General, for the appellant/State.
Trial Court record be summoned for 21.12.2022.
r to ( Sabina )
Judge
(Sushil Kukreja)
Judge
24th August, 2022
(reena)
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