Section 27 in Employees' State Insurance (General) Regulations, 1950
27. [ Issue of certificate of contributions [Substituted by Noti. No.12/13/1/84-P&D, Col. II, dated 5.1.1985 (w.e.f. 27.1.1985). ]
.-An employer shall, on demand from the appropriate office, issue certificate of contributions paid or payable in respect of an insured person in such form as may be specified by the Director General.] [Substituted by Noti. No. 12/13/1/86-P&D, dated 26.10.1988 (w.e.f. 19.11.1988). ]
