Supreme Court - Daily Orders
Delhi Devt.Authority vs Sunil Kathuria on 18 July, 2014
ITEM NO.70 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C)Nos.281-282/2014 In SLP(C)Nos.34794-34795/2011 In
SLP(C)Nos.34794-34795/2011
DELHI DEVT.AUTHORITY Petition
er(s)
VERSUS
SUNIL KATHURIA & ORS Respondent(s)
(With appln.(s) for directions and modification of Court’s order
and permission and office report)
WITH
SLP(C)No.15796/2014
(With appln.(s) for exemption from filing official English
translation and permission to place addl. documents on record
and prayer for interim relief and Office Report)
Date : 18/07/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. Amarendra Sharan,Sr.Adv.
Mr. Ashwani Kumar,Adv.
For Respondent(s) Mr. Salman Khurshid,Sr.Adv.
Mr. Parag Tripathi,Sr.Adv.
Mr. Amit Sibal,Sr.Adv.
Mr. Vikas Mehta,Adv.
Mr. Rajat Sehgal,Adv.
Ms. Kanika Pallavi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 1st August, 2014. It has been submitted by the learned couns el appearing for the contemnors that the alleged contemnors are present in the Court. They shall also remain present in the Court on the next date of hearing, i.e., 1 st Signature Not Verified Digitally signed by August, 2014. Sarita Purohit Date: 2014.07.24 14:46:47 IST Reason: (Sarita Purohit) (Sneh Bala Mehra ) Court Master Assistant Registr ar