Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 173] [Entire Act] Union of India - Subsection Section 173(3) in Government of India Act, 1935 (3)In this section " property " includes money, securities, bank balances and movable property of any description.
