Section 33 in University of Horticultural Sciences Act, 2009
33. Research.
(1)Subject to the provisions of this Act and the Statutes in the University shall carry on strategic, basic and applied research in Horticulture and allied subjects.(2)The University through its research organization shall be the principal agency of control over research activities in Horticulture and other allied branches in its jurisdiction.(3)The University with the concurrence of Government may establish Regional Zonal Research Stations and Sub-Stations in different agro-climatic zones in its territorial jurisdiction for the conduct of research including operational research.
