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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(4) in Bihar Anti Terrorist Squad Rules, 2014

(4)The services of experts, such as System Engineer/ technicians, for 24/7 server maintenance or periodical security audit, or hand holding support and training of the personnel of the Cell, could be hired on contract basis.