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Himachal Pradesh High Court

Sohan Dass vs . State Of H.P. on 20 March, 2024

Sohan Dass vs. State of H.P. .

Cr.MP(M) No.533 of 2024 20.03.2024 Present: Mr. Rajat Awasthi and Mr. Vaibhav Chauhan, Advocates, for the petitioner.

Mr. B.N. Sharma, Additional Advocate General, for the respondent.

Notice. Mr. B.N. Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of the respondent.

Status report be filed on or before the next date of hearing.

List on 28th March, 2024.

(Bipin C. Negi) Judge March 20, 2024 tarun ::: Downloaded on - 20/03/2024 20:38:22 :::CIS