Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 183] [Entire Act] State of Chattisgarh - Subsection Section 183(3) in The C.G. Land Revenue Code, 1959 (3)If the holder of such land dies, resigns or is lawfully dismissed the land shall pass to his successor in office.
