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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Sikkim - Subsection

Section 20(4)(c) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(c)to review decisions of the other authorities of the University it they are not in conformity with the provisions of this Act, or the Statutes or the rules;