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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(5)(g) in The M.P. Bhumi Vikas Rules, 1984

(g)in case of plots which are sub-divided in built-up areas in addition to the above, the means of access to the sub-division from existing streets.