Section 15(1)(e) in Bihar Consumer Protection (appointment, salary, allowances and conditions of service of President and Members of the State Commission and District Forum) Rules, 2019

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(e)has so abused his position as to render his continuance in office prejudicial to the public interest; or

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