Andhra Pradesh High Court - Amravati
Sri Vijaya Durga Primary Sand Quarry ... vs State Of Andhra Pradesh, on 7 October, 2021
HIGH COURT OF ANDHRA PRADESH::AMARAVATI
MAIN CASE No: W.P.No.21884 of 2021
PROCEEDINGS SHEET
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NOTE
No. DATE ORDER
5. 07.10.2021 UDPR,J No previous
P/sheet is
found.
The learned G.P for Mines and Geology takes notice for
respondent Nos.1 and 4, the learned A.G.P for Revenue takes
notice for 3rd respondent, learned A.G.P for Fisheries takes notice for the 5th respondent and Sri K.B.Ramanna Dora, learned counsel takes notice for the 8th respondent.. Notice to the respondent Nos.6 and 7. The learned counsel for the petitioner is also permitted to take out personal notice to the respondent Nos.6 and 7 by registered post with acknowledgment due and to file proof of service into Registry by 20-10-2021.
Post on 20-10-2021 for counter and hearing.
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UDPR,J
TSNR
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NOTE
No. DATE ORDER