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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(b) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(b)`associate' includes a person, -
(i)who directly or indirectly by himself or in combination with relatives, exercises control over the company or,
(ii)whose employee , officer or director is also a director, officer or employee of another company;