Supreme Court - Daily Orders
Sagrika Sharma vs Nikhil Sharma on 30 October, 2023
ITEM NO.1605 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2857/2023
SAGRIKA SHARMA Petitioner(s)
VERSUS
NIKHIL SHARMA Respondent(s)
(FOR ADMISSION and IA No.219347/2023-STAY APPLICATION )
Date : 30-10-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Bhakti Vardhan Singh, AOR
Mr. Ankit Khatri, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Issue notice.
In the meantime, there shall be stay of further proceedings of Transfer Petition No. A-2041 of 2023 titled as ‘Nikhil Sharma Vs. Sagrika Sharma’ pending before the Court of Family Judge, Family Court at Bandra, Mumbai (Maharashtra). (VARSHA MENDIRATTA) (VEENA RANI NAGPAL) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.11.02 12:39:34 IST Reason: