Karnataka High Court
Mr A Nagesh vs The State Of Karnataka on 29 June, 2018
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
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RP No.28/2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 29TH DAY OF JUNE 2018
PRESENT
THE HON'BLE MR. JUSTICE H.G.RAMESH
AND
THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
REVIEW PETITION NO.28/2018
IN
WRIT PETITION NO.43032/2017 (GM-RES-PIL)
BETWEEN:
A.NAGESH
S/O K.ANJANAPPA
AGED ABOUT 33 YEARS
OCC: SOCIAL WORKER
R/AT W/150, H.M.T. COLONY
SECTOR-3, JALAHALLI
BENGALURU-560 013 ...PETITIONER
(BY SRI KUMAR RAM, ADVOCATE [ABSENT])
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF KANNADA AND CULTURAL
2ND FLOOR, VIKASA SOUDHA
BANGALORE-560 001
REPRESENTED BY ITS
PRINCIPAL SECRETARY
2. THE CHAIRMAN
KARNATAKA BORDER AREA DEVELOPMENT
CORPORATION, ROOM NO.107
M.S.BUILDING, BEHIND CANTEEN
DR.AMBEDKAR VEEDHI
BANGALORE-560 001
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RP No.28/2018
3. THE SECRETARY
KARNATAKA BORDER AREA DEVELOPMENT
CORPORATION, ROOM NO.107
M.S.BUILDING, BEHIND CANTEEN
DR.AMBEDKAR VEEDHI
BANGALORE-560 001
4. PRAKASH MATTHIHALLI @ MATTHIKATTI
SECTION OFFICER
KARNATAKA BORDER AREA DEVELOPMENT
CORPORATION, ROOM NO.107
M.S.BUILDING, BEHIND CANTEEN
DR.AMBEDKAR VEEDHI
BANGALORE-560 001
5. THE DEPUTY COMMISSIONER
MINI VIDHANA SOUDHA
KALABURAGI-585 102
6. THE DEPUTY COMMISSIONER
BIDAR DISTRICT, BIDAR-585 401
7. THE DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE-560 010
8. THE DEPUTY COMMISSIONER
BENGALURU RURAL DISTRICT
BANGALORE-560 020
9. THE DEPUTY COMMISSIONER
RAMNAGARA DISTRICT
RAMNAGARA-571 511
10. THE DEPUTY COMMISSIONER
CHITRADURGA DISTRICT
CHITRADURGA-577 501
11. THE DEPUTY COMMISSIONER
KOLAR DISTRICT, KOLAR-563 101
12. THE DEPUTY COMMISSIONER
TUMKURU DISTRICT
TUMKURU-572 101
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RP No.28/2018
13. THE DEPUTY COMMISSIONER
DAKSHINA KANNADA DISTRICT
DAKSHINA KANNADA-575 003
14. THE DEPUTY COMMISSIONER
KODAGU DISTRICT
KODAGU-571 201
15. THE DEPUTY COMMISSIONER
CHAMARAJANAGAR DISTRICT
CHAMARAJANAGAR-571 313
16. THE DEPUTY COMMISSIONER
MYSORE DISTRICT
MYSORE-570 001
17. THE DEPUTY COMMISSIONER
BIJAPURA DISTRICT
BIJAPURA-586 101
18. THE DEPUTY COMMISSIONER
BELLARI DISTRICT
BELLARI-583 101
19. THE DEPUTY COMMISSIONER
YADGIRI DISTRICT
YADGIRI-585 101
20. THE DEPUTY COMMISSIONER
RAICHURU DISTRICT, RAICHURU-584 101
21. THE DEPUTY COMMISSIONER
BELAGAVI DISTRICT
BELAGAVI-590 001
22. THE DEPUTY COMMISSIONER
UTTARA KANNADA DISTRICT
UTTARA KANNADA-584 101
23. THE DEPUTY COMMISSIONER
BIDAR DISTRICT
BIDAR-585 401
24. ANAND N. TIGER
S/O NAGENDRAPPA TIGER
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RP No.28/2018
AGED ABOUT 28 YEARS
OCC: SOCIAL WORKER
R/AT OPP: SBI BANK, TIGER COMPLEX
MAIN ROAD, CHINCHOLI
CHINCHOLI TALUK
KALABURAGI DISTRICT
25. KALLAPPA
S/O BHEEMANNA
AGED ABOUT 50 YEARS
OCC: ARTIST AND SOCIAL WORKER
R/AT GANJNOOR, GANJNOOR POST
YADGIRI TALUK
YADGIRI DISTRICT-585 201 ...RESPONDENTS
THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE
1 R/W SECTION 114 OF CPC READ WITH ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO REVIEW THE
ORDER DATED 15.12.2017 IN W.P.NO.43032/2017.
THIS REVIEW PETITION COMING ON FOR ORDERS, THIS
DAY, H.G.RAMESH J., MADE THE FOLLOWING:
ORDER
H.G.RAMESH, J. (Oral):
None appears to prosecute the review petition. Hence, both IA No.1/2018 filed for condonation of the delay in filing the review petition and the review petition are dismissed.
Review petition dismissed.
Sd/-
JUDGE Sd/-
JUDGE KSR