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[Cites 0, Cited by 56] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(2) in The Electricity Act, 2003

(2)The Central Commission shall advise the Central Government on all or any of the following matters, namely:–
(i)formulation of National electricity Policy and tariff policy;
(ii)promotion of competition, efficiency and economy in activities of the electricity industry;
(iii)promotion of investment in electricity industry;
(iv)any other matter referred to the Central Commission by that Government.