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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(ii) in Calcutta Slum Clearance and Rehabilitation of Slum-Dwellers Act, 1958

(ii)Ten times the net annual income derived or derivable by the owner from any huts and structures owned by him.