Allahabad High Court
Charan Pal Singh & Others vs Col. Deshraj Singh & Others on 29 May, 2013
Author: Rakesh Tiwari
Bench: Rakesh Tiwari, Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL FROM ORDER No. - 1142 of 1992 Appellant :- Charan Pal Singh & Others Respondent :- Col. Deshraj Singh & Others Counsel for Appellant :- M.A.Qadeer Hon'ble Rakesh Tiwari,J.
Hon'ble Anjani Kumar Mishra,J.
List has been revised. None appears for the parties.
The appeal is dismissed for want of prosecution. Interim order, if any, stands vacated.
Order Date :- 29.5.2013 Priyanka