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Allahabad High Court

Charan Pal Singh & Others vs Col. Deshraj Singh & Others on 29 May, 2013

Author: Rakesh Tiwari

Bench: Rakesh Tiwari, Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1142 of 1992
 

 
Appellant :- Charan Pal Singh & Others
 
Respondent :- Col. Deshraj Singh & Others
 
Counsel for Appellant :- M.A.Qadeer
 

 
Hon'ble Rakesh Tiwari,J.
 

Hon'ble Anjani Kumar Mishra,J.

List has been revised. None appears for the parties.

The appeal is dismissed for want of prosecution. Interim order, if any, stands vacated.

Order Date :- 29.5.2013 Priyanka