Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 283] [Entire Act] State of Arunachal Pradesh - Subsection Section 283(a) in Arunachal Pradesh Municipal Act, 2007 (a)regulate the use by public of any river or other public place, whether vested in the Municipality or not, for bathing or washing,