Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Maharashtra - Subsection Section 34(1) in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971 (1)Where for any cotton season, the final price is less than the guaranteed price, the amount of difference shall be paid from and debited to the Fund.
