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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(m) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Act, 2010

(m)maintain a register in such form as may be prescribed, giving the details of the plant protection measures undertaken; (n) submit annual statement for each financial year in such form as may be prescribed by the Commissioner and Director of Horticulture by 15lh April of every year;