Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70C] [Entire Act] State of Andhra Pradesh - Subsection Section 70C(i) in Registration (Andhra Pradesh Second Amendment) Act, 1999 (i)to any document which in the opinion of Registering Officer is not in a condition fit to be processed by means of electronic devices;
