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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(6) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(6)In respect of television programme or radio broadcasts, the powers of the panchayat shall be exercised by the Executive Authority of the village panchayat or Commissioner of the panchayat union council or Secretary of the District panchayat, as the case may be.