Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 348] [Entire Act] State of Goa - Subsection Section 348(4) in Goa Prisons Rules, 2006 (4)The Superintendent shall apply for necessary copies as required by sub-rules (2) and (3) and arrange for the submission of the petition of appeal or application within the prescribed time along with the necessary accompaniments.
